Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(1) in M.P. Contractual Appointment to Civil Post Rules, 2017 (1)Selection committee for contract appointment to the posts prescribed under Rule 4(1) shall be same as prescribed in the departmental recruitment rules.
