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[Cites 0, Cited by 0] [Section 53(1A)] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(1A)(c) in Punjab Goods and Services Tax Rules, 2017

(c)a consecutive serial number not exceeding sixteen characters, in one multiple series, containing alphabets or numerals or special characters-hyphen or dash and slash symbolised as "-" and "/" respectively, and any combination thereof, unique for a financial year;