Section 39(22) in The Jharkhand State Agricultural University Act, 2000
(22)Any transferred Government employee may at any time after the transfer of his service, request Government through a University for permission to resign from Government service in order to join University service on any terms as may be fixed between him and the University:Provided that Government may not grant such permission if they wish to recall such employee to give service or if the services of such employees are required in public interest.
