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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(6) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(6)The recipient institution shall submit its accounts duly audited by a recognised body of Auditors, whenever so required by the Government but not later than six months from the close of the year.