(3)A register in Form 57-B will be maintained in duplicate in respect of the double lock safe. One of these registers will be kept inside the safe and the other will remain with the Central Nazir. Entries will be made in the registers every time the safe is opened and money is kept in or taken out. The registers shall be signed by the District Judge or by the Officer-in-charge Nazarat, if so directed by the District Judge and also by the Central Nazir.