Section 78(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

(iii)that there has been a substantial error or defect in the procedure as prescribed by this Act which may have produced error or defect in the decision of the case upon merits.

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State of Chattisgarh - Subsection

Section 78(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960