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State of Punjab - Section

Section 8 in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

8. Function of Administrative Approval Committee.

- The Administrative Approvals Committee shall function to assist the Board consistent with the various provisions of the Act in according administrative approvals to the estimates of Water Supply and Sewerage Schemes of various local authorities in the State which are required to be implemented by the Board.