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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(b) in The Bombay Weights and Measures Act, 1932

(b)any other weight or measure, or any multiple or sub-multiple thereof to be a weight or measure authorised to be used in any place in which this Part has come into force.