Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (1)Collector, Jaipur Division shall be the Chief Election Authority for the purpose of conduct of elections of members of the Board.
