Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Union of India - Subsection Section 55(4) in The Gas Cylinders Rules, 2016 (4)Every application for the renewal of a license or approval shall be accompanied by the license or approval, which is to be renewed together with or without approved plans attached to the license, and the renewal fee.
