Madhya Pradesh High Court
Uday Pratap Singh Rajput vs Smt. Premlal @ Premwati Rajput W/O Padam ... on 11 September, 2023
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 5311 of 2023
(UDAY PRATAP SINGH RAJPUT Vs SMT. PREMLAL @ PREMWATI RAJPUT W/O PADAM SINGH RAJPUT)
Dated : 11-09-2023
Shri A.P. Singh - Advocate for the petitioner.
Issue notice of this petition to the respondents on payment of PF within
seven working days by RAD mode, failing which this petition shall stand automatically dismissed without further reference of this Court.
Notice be made returnable within six weeks.
In the meanwhile, parties directed to maintain status-quo as it exists today till next date of hearing.
List after six weeks.
Certified copy as per rules.
(AVANINDRA KUMAR SINGH) JUDGE Vin** Signature Not Verified Signed by: VINOD SHARMA Signing time: 9/13/2023 6:09:29 PM