Supreme Court - Daily Orders
Shankarlal Bijreja vs Ashok B. Ahuja on 6 February, 2015
Bench: Vikramajit Sen, C. Nagappan
ITEM NO.7 COURT NO.11 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 28/2015 In C.A. No. 1997/2011
SHANKARLAL BIJREJA Petitioner(s)
VERSUS
ASHOK B. AHUJA Respondent(s)
(with office report)
Date : 06/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Debasis Misra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Contempt Petition is dismissed.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.02.09
17:19:00 IST
Reason: