Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(4) in Jharkhand Municipal Act, 2011

(4)"Advertiser" means a person who has been permitted, or has applied, under the rules, to display advertisement by writing or exhibiting by hanging or pasting or putting up a board or hoarding and, also includes an agent, representative or servant of such person;