Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(2)(a) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979 (a)the quality of feed manufactured or processed by the licensee has, at any time, been found to be not in conformity with the prescribed standard;