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Bombay High Court

Ms. Sana Aspi Irani Lr Of Late Mrs. Perviz ... vs Sorabji Byramji Bhabha Sanatorium ... on 24 November, 2025

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                                                                29.WP.15686.2023.doc



                                                                                     D.G. Parab (Steno H.G.)

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     CIVIL APPELLATE JURISDICTION
                                                   WRIT PETITION NO. 15686 OF 2023

                                Ms. Sana Aspi Irani                                            ..Petitioner
                                            VS.
                                Sorabji Byramji Bhabha
                                Sanatorium Trust & Ors.                                       ..Respondents
                                _______________________________________________________________
                                Mr. Ganesh Murthy, Advocate for the Petitioner.
                                _______________________________________________________________
                                                             CORAM: MADHAV J. JAMDAR, J.

DATED: 24 NOVEMBER 2025 P.C.:

1. At the request of the learned Counsel appearing for the Petitioner stand over 25th November, 2025 as a last chance.

[MADHAV J. JAMDAR, J.] Digitally signed by DATTAPRASAD DATTAPRASAD GHANSHYAM GHANSHYAM PARAB PARAB Date: 2025.11.25 14:36:43 +0530 1 ::: Uploaded on - 25/11/2025 ::: Downloaded on - 25/11/2025 20:48:14 :::