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State of Rajasthan - Section

Section 32 in Rajasthan Agricultural University Act, 1962

32. Teachers of University.

- [(1) The appointment of teachers of the University shall be made in accordance with the provisions of the Rajasthan Universities' Teachers and Officers (Selection for Appointment) Act, 1974 (Act No. 18 of 1974).] [Substituted, by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-1988.]
(2)Except in cases provided for by the Statutes, every teacher of the University shall be appointed under a written contract. The contract shall be lodged with the Vice-Chancellor and a copy thereof shall be furnished to the teacher concerned. The contract shall not be inconsistent with the provisions of this Act and the Statutes for the time being in force in relation to the conditions of service.