Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(i) in The Rajasthan Co-Operative Service Rules, 1954

(i)[ "Year" means financial year] [Added by F. 7(2) DOP/A-II/81, 21-12-81 w.e.f. 1-4-81.].