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State of Karnataka - Section

Section 131E in Karnataka Agricultural Produce Marketing Act 1966

131E. Reports to be submitted by the spot exchange licensee.

- The licensee shall maintain account of all the transactions taken place on the electronic platform and submit such periodical reports and returns at such times and in such forms as specified by the Director of Agricultural Marketing from time to time to the Director of Agricultural Marketing or to any officer authorized by the Director of Agricultural Marketing in this behalf.