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State of Madhya Pradesh - Section

Section 1 in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976

1. Short title and commencement.

(1)This Act may be called the Madhya Pradesh Sthnniya Kshetra Me Mai Ke Pravesh Par Kar Adhiniyam, 1976.
(2)It shall be deemed to have come into force on the 1st day of September, 1976.