Gujarat High Court
Lh Of Manharbhai Balubhai Alias ... vs Bhavnaben Parimal Ruwala on 21 August, 2018
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/7749/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7749 of 2018
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LH OF MANHARBHAI BALUBHAI ALIAS KIKABHAI THAKKAR
Versus
BHAVNABEN PARIMAL RUWALA
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Appearance:
MR ZUBIN F BHARDA(159) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3,4
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 21/08/2018
ORAL ORDER
Heard learned advocate Mr.Zubin Bharda for the petitioner.
Notice returnable on 11.09.2018.
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