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Supreme Court - Daily Orders

Orissa Lift Irrigation Corp.Ltd. And ... vs Rabi Sankar Patro And Ors. on 13 April, 2022

Bench: Uday Umesh Lalit, Pamidighantam Sri Narasimha

                                                                                        1

      ITEM NO.7                                COURT NO.2                SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

      M.A. Nos.640-641/2022 in C.A. Nos.17869-17870/2017

      (Arising out of impugned final judgment and order dated 03-11-2017
      in C.A. No.17869/2017, 03-11-2017 in C.A. No.17870/2017 passed by
      the Supreme Court Of India)

      ORISSA LIFT IRRIGATION CORP. LTD. & ORS.                       Petitioner(s)

                                                  VERSUS

      RABI SANKAR PATRO AND ORS.                                      Respondent(s)

      (FOR ADMISSION; IA No.26060/2022 – FOR CLARIFICATION/DIRECTION; IA
      No.51387/2022 – FOR INTERVENTION/IMPLEADMENT; IA No.26057/2022 –
      FOR INTERVENTION/IMPLEADMENT)

      Date : 13-04-2022 These applications were called on for hearing
      today.

      CORAM :
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT
                          HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


      Counsel for the Parties:

                                    Ms. Malini Jain, Adv.
                                    Mr. Vikas Chaudhary, Adv.
                                    Mr. Rohit K. Singh, AOR

                                    Mr. Anil Soni, Adv.
                                    Mr. Harish Pandey, AOR

                                    Mr.   Vikas Singh Jangra, AOR
                                    Mr.   Apoorv Kurup, Adv.
                                    Ms.   Nidhi Mittal, Adv.
                                    Mr.   Ojaswa Pathak, Adv.

                                    Mr. Sudarshan Singh Rawat, AOR
                                    Mr. Deepak Kunwar, Adv.
                                    Mr. Sunny Sachin Rawat, Adv.
Signature Not Verified

Digitally signed by Dr.
Mukesh Nasa
Date: 2022.04.16
                                    Ms. C. K. Sucharita, AOR
12:51:20 IST
Reason:
                                                                    2


                      Mr.   Vikramjit Banerjee, ASG
                      Ms.   Vimla Sinha, Adv.
                      Ms.   Sakshi Kakkar, Adv.
                      Mr.   Rajesh Ranjan, Adv.
                      Ms.   Nachiketa Joshi, Adv.
                      Mr.   Gurmeet Singh Makker, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

We do not see any reason to entertain these Miscellaneous Applications, which are accordingly dismissed. Pending applications, if any, also stand disposed of.

      (MUKESH NASA)                              (MATHEW ABRAHAM)
      COURT MASTER                                BRANCH OFFICER