Supreme Court - Daily Orders
Orissa Lift Irrigation Corp.Ltd. And ... vs Rabi Sankar Patro And Ors. on 13 April, 2022
Bench: Uday Umesh Lalit, Pamidighantam Sri Narasimha
1
ITEM NO.7 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. Nos.640-641/2022 in C.A. Nos.17869-17870/2017
(Arising out of impugned final judgment and order dated 03-11-2017
in C.A. No.17869/2017, 03-11-2017 in C.A. No.17870/2017 passed by
the Supreme Court Of India)
ORISSA LIFT IRRIGATION CORP. LTD. & ORS. Petitioner(s)
VERSUS
RABI SANKAR PATRO AND ORS. Respondent(s)
(FOR ADMISSION; IA No.26060/2022 – FOR CLARIFICATION/DIRECTION; IA
No.51387/2022 – FOR INTERVENTION/IMPLEADMENT; IA No.26057/2022 –
FOR INTERVENTION/IMPLEADMENT)
Date : 13-04-2022 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
Counsel for the Parties:
Ms. Malini Jain, Adv.
Mr. Vikas Chaudhary, Adv.
Mr. Rohit K. Singh, AOR
Mr. Anil Soni, Adv.
Mr. Harish Pandey, AOR
Mr. Vikas Singh Jangra, AOR
Mr. Apoorv Kurup, Adv.
Ms. Nidhi Mittal, Adv.
Mr. Ojaswa Pathak, Adv.
Mr. Sudarshan Singh Rawat, AOR
Mr. Deepak Kunwar, Adv.
Mr. Sunny Sachin Rawat, Adv.
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2022.04.16
Ms. C. K. Sucharita, AOR
12:51:20 IST
Reason:
2
Mr. Vikramjit Banerjee, ASG
Ms. Vimla Sinha, Adv.
Ms. Sakshi Kakkar, Adv.
Mr. Rajesh Ranjan, Adv.
Ms. Nachiketa Joshi, Adv.
Mr. Gurmeet Singh Makker, AOR
UPON hearing the counsel the Court made the following
O R D E R
We do not see any reason to entertain these Miscellaneous Applications, which are accordingly dismissed. Pending applications, if any, also stand disposed of.
(MUKESH NASA) (MATHEW ABRAHAM)
COURT MASTER BRANCH OFFICER