Section 20(1)(a) in Sikkim Ecology Fund and Environment Cess Act, 2005

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(1)(a) in Sikkim Ecology Fund and Environment Cess Act, 2005

(a)being dealer, sales or purchases goods in contravention of sub section (2) of Section 8 or fails or neglects to comply with the provision of the Sub Section (1) thereof : or

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State of Sikkim - Subsection

Section 20(1)(a) in Sikkim Ecology Fund and Environment Cess Act, 2005