Delhi High Court - Orders
Shiromani Gurdwara Prabandhak ... vs Union Of India on 26 September, 2024
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1272/2013
SHIROMANI GURDWARA PRABANDHAK COMMITTEE
(SGPC) .....Plaintiff
Through: Mr.S.S.Ahluwalia, Mr.Yuvraj Jaiswal
and Ms.Saniya Zehra, Advocates
versus
UNION OF INDIA .....Defendant
Through: Ms.Nidhi Mohan Prashar and
MsHridyanshi Sharma, Advocates for
Mr.Anurag Ahluwalia, CGSC
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 26.09.2024
1. Learned counsel appearing for the parties pray for an adjournment on the ground that the settlement talks are still going on.
2. At request, renotify on 27.01.2025.
VIKAS MAHAJAN, J SEPTEMBER 26, 2024 SV This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2024 at 02:19:14