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Chattisgarh High Court

Ramprasad Sahu vs State Of Chhattisgarh 39 ... on 11 December, 2018

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                              MCRC No. 9677 of 2018
                                  Ramprasad Sahu Versus State Of Chhattisgarh



    1

11-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi