Section 51 in The Bombay Shops and Establishments Act, 1948
51. Employer [and manager] [These words were inserted by Gujarat 26 of 1977, section 15(2).] to produce registers, records, etc., for inspection.
- Every employer [and in his absence the manager] [These words were inserted, by Bombay 28 of 1952, section 15(1).] shall on demand produce for inspection of an Inspector all registers, records and notices required to be kept under and for the purposes of this Act.
