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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 8(1)(a) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(a)the brief details of his enterprise including its name, registered address, type of enterprise (proprietorship, societies, partnership, company etc.);