Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73A] [Entire Act] State of Madhya Pradesh - Subsection Section 73A(11) in The M.P. Factories Rules, 1962 (11)Combustible substances not to drip on electrical heaters or burners flames. - Effective arrangements shall be provided in every oven or drier to prevent (dripping of combustible substances on electric heater or burner flame used for heating.
