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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(1) in Kerala Irrigation and Water Conservation Act, 2003

(1)No suit, prosecution or other legal proceeding shall lie against any person for anything which is done in good faith or intended to be done in pursuance of the provisions of this Act or any rule or order made or issued thereunder.