Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Rajasthan - Subsection Section 64(i) in Ajmer Development Authority Act, 2013 (i)obstructs the entry of any person empowered under section 80 to enter into or upon any land or building in any part of the Ajmer Region for the purposes mentioned in that section ; or
