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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(a) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(a)not undertake any additional assignment or collect any new money or information from the subscriber, During the period of such suspension, it shall cease to carry on any activity in respect of which the certificate of registration had been granted;