Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 187 in The Petroleum Rules, 2002 187. Forwarding and retention of samples .-One of the bottles referred to in sub-rule (2) of rule 186 shall be preserved for reference in case of need and the other shall be forwarded to the testing officer.
