Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act] Union of India - Subsection Section 47(4)(a) in National Housing Bank (Officers') Service Regulations, 1997 (a)A detailed report in writing would be submitted on the Officers who are recommended for pre-mature retirement under Regulation 13(2).