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[Cites 0, Cited by 0] [Section 367] [Entire Act]

Union of India - Subsection

Section 367(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)On the conclusion of a debate, the Speaker shall put the question and invite those who are in favour of the motion to say 'Aye' and those against the motion to say 'No'.