Madras High Court
R. Iyappan vs The State Of Tamil Nadu on 21 April, 2015
Author: T.S.Sivagnanam
Bench: Sanjay Kishan Kaul, T.S.Sivagnanam
In the High Court of Judicature at Madras
Dated: 21.04.2015
Coram:
The Honourable Mr. SANJAY KISHAN KAUL, Chief Justice
and
The Honourable Mr. Justice T.S.SIVAGNANAM
Writ Petition No. 11647 of 2015
R. Iyappan .. Petitioner
vs.
1. The State of Tamil Nadu
rep. by its Principal Secretary
Department of Revenue
Fort St. George, Chennai.
2. The District Collector
Coimbatore District, Coimbatore.
3. The Superintendent of Police
Coimbatore District, Coimbatore.
4. The Registrar of Co-operative
Societies (Housing)
TNHB Building, Anna Salai
Nandanam, Chennai-35.
5. The Secretary
The Pollachi Co-operative House Construction
Society Ltd. (No. K.1579)
No.16, Kamaraj Road
Mahalingapuram, Pollachi-642 002. .. Respondents
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PRAYER: Writ Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Mandamus directing the 2nd respondent District Collector to take legal possession of the public purpose Plot measuring 35.05 cents in Jothi Nagar, D Colony, within Pollachi Municipality, Coimbatore District and handover the same to the 3rd respondent- Superintendent of Police, Coimbatore District for constructing a Police Station as per the approved lay out.
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For Petitioner : Mr. N. Ramesh
For Respondent : Mr. S.T.S. Murthi
Govt. Pleader.
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O R D E R
(Made by The Hon'ble The Chief Justice) After making some arguments, learned counsel for the petitioner seeks to withdraw the writ petition with liberty to follow-up the matter administratively alone without giving rise to fresh cause of action to file a public interest litigation.
2. The writ petition is dismissed as withdrawn, in the aforesaid terms. No costs.
Index : yes/no [S.K.K., CJ] [T.S.S., J.] ATR 21st April, 2015.
Copies to;
1. The Principal Secretary State of Tamil Nadu Department of Revenue Fort St. George, Chennai.
2. The District Collector Coimbatore District, Coimbatore.
3. The Superintendent of Police Coimbatore District, Coimbatore.
4. The Registrar of Co-operative Societies (Housing) TNHB Building, Anna Salai Nandanam, Chennai-35.
THE HON'BLE THE CHIEF JUSTICE and T.S.SIVAGNANAM,J.
ATR W.P. No. 11647 of 2015 21.04.2015