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Madras High Court

R. Iyappan vs The State Of Tamil Nadu on 21 April, 2015

Author: T.S.Sivagnanam

Bench: Sanjay Kishan Kaul, T.S.Sivagnanam

       

  

   

 
 
 In the High Court of Judicature at Madras 
						
Dated: 21.04.2015

Coram:

The Honourable Mr. SANJAY KISHAN KAUL,  Chief Justice
and 
The Honourable Mr. Justice T.S.SIVAGNANAM
	
Writ Petition No. 11647 of 2015

R. Iyappan								.. Petitioner 

vs.

1.  The State of Tamil Nadu                     
     rep. by its Principal Secretary
     Department of Revenue 
     Fort St. George,  Chennai.

2.  The District Collector 
     Coimbatore District,  Coimbatore.

3.  The Superintendent of Police 
     Coimbatore District,  Coimbatore.

4.  The Registrar of Co-operative 
        Societies (Housing)
     TNHB Building,  Anna Salai
     Nandanam, Chennai-35.

5.  The Secretary
     The Pollachi Co-operative House Construction 
       Society Ltd.  (No. K.1579)
     No.16, Kamaraj Road
     Mahalingapuram, Pollachi-642 002.			.. Respondents
					---
PRAYER: Writ Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Mandamus directing the 2nd respondent  District Collector  to take legal possession of the public purpose Plot measuring 35.05 cents in Jothi Nagar, D Colony, within Pollachi Municipality,  Coimbatore District and handover the same to the 3rd respondent- Superintendent of Police, Coimbatore District for constructing a Police Station as per the approved lay out.
					---
		For Petitioner    	:  Mr. N. Ramesh
		For Respondent    :  Mr. S.T.S. Murthi
					   Govt. Pleader.
	   				---
O R D E R

(Made by The Hon'ble The Chief Justice) After making some arguments, learned counsel for the petitioner seeks to withdraw the writ petition with liberty to follow-up the matter administratively alone without giving rise to fresh cause of action to file a public interest litigation.

2. The writ petition is dismissed as withdrawn, in the aforesaid terms. No costs.

Index : yes/no [S.K.K., CJ] [T.S.S., J.] ATR 21st April, 2015.

Copies to;

1. The Principal Secretary State of Tamil Nadu Department of Revenue Fort St. George, Chennai.

2. The District Collector Coimbatore District, Coimbatore.

3. The Superintendent of Police Coimbatore District, Coimbatore.

4. The Registrar of Co-operative Societies (Housing) TNHB Building, Anna Salai Nandanam, Chennai-35.

THE HON'BLE THE CHIEF JUSTICE and T.S.SIVAGNANAM,J.

ATR W.P. No. 11647 of 2015 21.04.2015