Delhi High Court - Orders
Mr. Yusuffali Musaliam Veettil Abdul ... vs Mr. Shajan Skariah & Ors on 18 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 360/2023 & I.A. 10539/2023, I.A. 10540/2023,
I.A. 10542/2023, I.A. 10543/2023 & I.A. 17039/2023
MR. YUSUFFALI MUSALIAM VEETTIL ABDUL KADER
..... Plaintiff
Through: Mr. Sandeep Sethi, Senior
Advocate with Mr. Haris Beeran, Mr.
Mushtaq Malik, Mr. Azhar Asees, Mr.
Nikhil Rohatgi, Mr. Pravin Anand, Mr. Saif
Khan, Mr. Achuthan Sreekumar, Mr. Rohil
Bansal and Ms. Apoorva Prasad R.,
Advocates
versus
MR. SHAJAN SKARIAH & ORS. ..... Defendants
Through: Mr. Rajiv Nayar, Senior
Advocate, Mr. Rajshekhar Rao, Senior
Advocate with Mr. Saurabh Seth, Mr. Abhay
Anturkar, Mr. Harshil Wason, Mr. Dhruv
Tank, Ms. Surbhi Kapoor and Mr. Sarthak
Mehrotra, Advocates for D-1.
Mr. Aditya Gupta and Ms. Aishwarya Kane,
Advocates for D-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 18.09.2023 CCP(O) 61/2023 (under Section 2(b) of the Contempt of Courts Act read with Order XXXIX Rule 2A read with Section 151 CPC)
1. Mr. Sandeep Sethi, learned Senior Counsel appearing on behalf of the Plaintiff has handed over a compilation, which according to him, contains documents which reflect and demonstrate that even today, the order dated 26.05.2023 has not been complied with in letter and spirit.
CS(COMM) 360/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 22:08:48
2. Mr. Rajiv Nayar, learned Senior Counsel appearing on behalf of the Defendants assures the Court that the order will be complied with in entirety within a week from today and compliance affidavit will be filed.
3. Assurance is taken on record. Compliance affidavit be filed before the next date of hearing.
4. List on 04.10.2023 at 2:15 p.m.
5. It is open to the Plaintiff to communicate to the learned counsels for the Defendants if they find any social media post(s) in violation of the Court order and share the link(s). I.A. 13687/2023 (under Order VII Rule 10 CPC)
6. List for hearing on 04.10.2023 at 2:15 p.m. JYOTI SINGH, J SEPTEMBER 18, 2023/kks CS(COMM) 360/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 22:08:48