Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(c) in Rajasthan Stamp Act 1998

(c)in the case of a counterpart of a lease-by the lessor;
(cc)[ in the case of Bank Guarantee, Licence relating to arms and ammunitions, Limited Liability Partnership (LLP) - by the person in favour of whom instrument is executed;] [Inserted by Rajasthan Finance Act, 2017, dated 31.3.2017]