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Union of India - Section

Section 42 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

42. Other conditions of service.

- In respect of the matters provided or not provided for in these regulations, the rules as applicable to the Central Government servants regarding the general conditions of service, pay, allowances including travelling and daily allowance, leave salary, joining time, foreign service terms, and orders and decisions issued in this regard by the Central Government from time to time, shall apply to the employees of the Institute.