Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(1)(ix) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(ix)the family should be willing to sign an agreement and to return the child to the specialized adoption agency whenever called to do so;