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State of Madhya Pradesh - Section

Section 2 in The M.P. Trade Unions Regulations, 1961

2. Definitions.

- In these regulations, unless the context otherwise requires-
(a)The "Act" means the Indian Trade Unions Act, 1926 (XVI of 1926);
(b)"Form" means a form appended to these regulations; and
(c)"Section" means a section of the Act.