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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(B) in The Gujarat Ayurved University Act, 1965

(B)
(i)The Secretary to the Government of Gujarat in charge of the Department of Health;
(ii)The Director of Health and Medical Services, Gujarat State;
(iii)[ The Director, Indian System of Medicine and Homoeopathy, Gujarat State;] [Clause (iii) was substituted by Gujarat 22 of 1982, Section 2.]
(iv)[ The Adviser, Ayurved, Ministry of Health and Family Welfare, Government of India.] [Clause (iv) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.]