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[Cites 0, Cited by 0] [Section 161(3)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(3)(vi) in The Drugs and Cosmetics Rules, 1945

(vi)The date of manufacture. For this purpose the date of manufacture shall be the date of completion of the final products, or the date of bottling or packing for issue.