Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(a) in Rajasthan Agricultural University Act, 1962 (a)[ the constitution, powers and duties of the authorities of the University, [XXX], [Substituted by act No. 13 of 1972, dated 28-6-1972]]
