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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(i) in The Honey Grading and Marking Rules, 2008

(i)the authorized packer shall have either a fully equipped laboratory with all necessary chemicals and apparatus or he should have an access to such a laboratory for testing the raw materials and for grading and marking of the produce;