Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99(8)] [Section 99] [Entire Act]

State of Uttar Pradesh - Subsection

Section 99(8)(d) in U.P. Revenue Code Rules, 2016

(d)the area of land held by the applicant on the date of application does not, after such transfer, reduce to less than 1.26 hectares, and