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[Cites 0, Cited by 0] [Section 454] [Entire Act]

State of Goa - Subsection

Section 454(4) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(4)The causes title in the inventory proceeding shall be in the form as specified below subject to such modifications as may be required.In the Court of ......Inventory Proceeding No. .................... of ......In The Matter of Inheritance of The Late Xyz