Supreme Court - Daily Orders
Durairaj Venkatachalam vs The Additional Chief Secretary on 15 November, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.17 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26440/2019
(Arising out of impugned final judgment and order dated 17-10-2019
in WPMD No. 19218/2019 passed by the High Court Of Judicature At
Madras At Madurai)
DURAIRAJ VENKATACHALAM Petitioner(s)
VERSUS
THE ADDITIONAL CHIEF SECRETARY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.169369/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 15-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. siddharth Luthra, Sr. Adv.
Mr. Ch. Leela Sarveswar, Adv.
Mr P. Muni Subramanyam, Adv.
Mr. V.B.R. Menon, Adv.
Mr. Somanatha Padhan, AOR
For Respondent(s) Mr. Parijat Sinha, AOR
Ms. Reshmi Rea Sinha, Adv.
Mr. Rudra Dutta, Adv.
Mr. Devesh Mishra, Adv.
Ms. Meenakshi Arora, Sr. Adv.
Ms. Mala Narayan, Adv.
Mr. Rahul Narayan, Adv.
Mr. Shashwat Goel, Adv.
Mr. Rahul Narayan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. The special leave petition is dismissed. Signature Not Verified Pending applications, if any, stand disposed of accordingly.
Digitally signed by GULSHAN KUMAR ARORA Date: 2019.11.16 13:03:21 IST Reason: (GULSHAN KUMAR ARORA) (R.S. NARAYANAN) COURT MASTER COURT MASTER