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Union of India - Section

Section 21 in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

21. Power to Relax Time-limit & to Condone Delay:

Save as otherwise expressly provided in these regulations, the authority competent under these Regulations to make any order may, for good and sufficient reasons or if sufficient cause is shown, extend the time specified in these Regulations for any thing required to be done under these regulations or condone any delay.