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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Haryana - Subsection

Section 90(8) in The Punjab Distillery Rules, 1932

(8)[Soon after] [Substituted vide Notification No. G.S.R. 28/P.A. 1/14/Ss. 21 and 59/95, dated 15.1.1995.] preparation for removal has been completed the inspector must see the cask or casks safely deposited in the warehouse.