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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 16(1)(a) in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019

(a)continue to serve in connection with the affairs of the Union territory of Dadra and Nagar Haveli and Daman and Diu; and