Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(d) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997 (d)to enter into contracts in respect of the works and any other matters transferred to the Corporation along with assets and liabilities under this Act;
